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SC Sets Aside NGT Ban on Social Functions in Garden 'Sisodia Rani Ka Bagh' - (12 May 2020)

ENVIRONMENT

Supreme Court has set aside the blanket ban imposed by the National Green Tribunal on organizing social functions like marriages and other events in 'Sisodia Rani Ki Bagh', an 18th-century historical site near Jaipur, Rajasthan.

Tags : SUPREME COURT   SISODIA RANI KA BAGH  

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