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Allahabad HC Seeks Report from Govt Regarding Availability of Adequate Medical Equipments - (12 May 2020)

LAW OF MEDICINE

Allahabad High Court has sought a detailed report from the State Government regarding the availability of requisite medical equipments and adequate number of health workers in Government hospitals, to deal with the COVID-19 situation.

Tags : ALLAHABAD HIGH COURT   AVAILABILITY OF ADEQUATE MEDICAL EQUIPMENTS  

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