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Madras HC Grants Bail to Indonesian Citizen Accused of Spreading COVID-19 - (12 May 2020)

CRIMINAL

Madras High Court has stipulated by way of condition while granting bail to a COVID-affected Islamic preacher, along with 11 Indonesian citizens, of engaging in propagating the Islamic religion in the State, consequently spreading the virus to the residents in the vicinity.

Tags : MADRAS HIGH COURT   BAIL TO INDONESIAN CITIZEN  

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