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Madras HC Denies Bail to Man Accused of Robbery - (12 May 2020)

CRIMINAL

Madras High Court has denied bail to a robbery accused that has been in custody for almost 2 months. The Court has further observed that there would be more chances of crimes like robbery, post-lockdown being lifted, as individual income has suffered.

Tags : MADRAS HIGH COURT   BAIL TO MAN ACCUSED OF ROBBERY  

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