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SC Sets up Panel to Look into 4G Option for Jammu & Kashmir - (12 May 2020)

MEDIA AND COMMUNICATION

Supreme Court has ordered immediate setting up of a High-powered committee led by the home secretary to examine the feasibility of providing 4G services in Jammu & Kashmir, or at least in trouble-free areas, in a development that means restrictions on High-speed internet will remain in place for now.

Tags : SUPREME COURT   4G INTERNET SERVICES IN J&K  

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