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SC Extends Deadline for CBI Court to Deliver Judgment in Babri Masjid Case Till August 31 - (11 May 2020)

CRIMINAL

Supreme Court has extended the deadline for Special Central Bureau of Investigation Court, Lucknow to deliver judgment in the criminal case regarding the demolition of Babri Masjid till 31st August, 2020, stating that the trial judge should ensure that the present deadline is no longer breached.

Tags : SUPREME COURT   BABRI MASJID DEMOLITION CASE  

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