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Kerala HC Stays Criminal Proceedings Against Children Below 7 Yrs of Age, Accused of Rape - (11 May 2020)

CRIMINAL

Kerala High Court has stayed all the criminal proceedings and has directed the concerned authorities to forthwith put the case where three children, below 7 years of age have been accused of rape, before the Juvenile Justice Board.

Tags : KERALA HIGH COURT   CRIMINAL PROCEEDINGS AGAINST CHILDREN  

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