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Delhi HC Issues Notice in Plea Seeking Facilities for Students Belonging to EWS - (11 May 2020)

EDUCATION

Delhi High Court has issued notice in a plea seeking Court's direction to the Delhi Government to ensure that children belonging to Economically Weaker Sections (EWS) are provided with free laptops/ipads and high speed internet for ensuring their access to online classes conducted by schools.

Tags : DELHI HIGH COURT   FACILITIES FOR STUDENTS BELONGING TO EWS  

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