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Karnataka HC Urges Bar Council to Approach Senior Advocates for Donations - (11 May 2020)

CIVIL

Karnataka High Court has said that it is unable to direct the Central and State Government to release funds for the welfare of advocates enrolled with the Karnataka State Bar Council (KSBC) and those who are deprived of income on account of Courts being closed in the State, urging the Bar Council to approach Senior Advocates in this regard.

Tags : KARNATAKA HIGH COURT   SENIOR ADVOCATES FOR DONATIONS  

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