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Telangana HC Directs Greater Hyderabad's Municipal Corporation to File Report on Shelter Homes - (11 May 2020)

CIVIL

Telangana High Court has observed that reports filed by Greater Hyderabad Municipal Corporation (GHMC) on shelter homes set up during the lockdown were vague and lacked detail.

Tags : TELANGANA HIGH COURT   REPORT ON SHELTER HOMES  

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