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Madras High Court Seeks Status Report from Govt on Steps Taken to Bring Back People to the State - (08 May 2020)

CIVIL

Madras High Court has passed an Order seeking for a Status Report from the Government of Tamil Nadu regarding the steps being taken for bringing back people who are stranded in various parts of the country, especially New Delhi.

Tags : MADRAS HIGH COURT   STEPS TAKEN TO BRING BACK PEOPLE  

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