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SC Dismisses Plea Against Opening of Public Sector Enterprises During Lockdown - (08 May 2020)

CIVIL

Supreme Court has dismissed a plea in the Supreme Court which sought for directions against Public Sector Enterprises who were treating themselves as government offices and were opening up despite the institution of the nationwide lockdown in wake of the COVID-19 pandemic.

Tags : SUPREME COURT   OPENING OF PUBLIC SECTOR ENTERPRISES  

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