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NGT Takes Cognizance of Vizag Gas Leak Tragedy - (08 May 2020)

ENVIRONMENT

National Green Tribunal has taken cognizance of the tragedy caused by chemical gas leak at Vizag in Andhra Pradesh. The Court will take up the matter titled "In re: Gas Leak at LG Polymers Chemical Plant in RR Venkatapuram Village Visakhapatnam in Andhra Pradesh".

Tags : NATIONAL GREEN TRIBUNAL   VIZAG GAS LEAK  

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