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NHRC Takes Suo Moto Cognizance of Vizag Gas Leak - (08 May 2020)

HUMAN RIGHTS

National Human Rights Commission has taken suo motu cognizance of media reports about the death of eight persons and over five thousand others falling sick due to leakage of styrene gas in Vizag District of the State of Andhra Pradesh.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   VIZAG GAS LEAK  

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