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Chhattisgarh HC Cancels Summer Vacation for HC & Subordinate Courts - (08 May 2020)

CIVIL

Chhattisgarh High Court has cancelled the summer vacation of both the High Court as well as the Courts subordinate, so as to compensate for the loss of Court work due to the lockdown.

Tags : CHHATTISGARH HIGH COURT   SUMMER VACATIONS  

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