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Allahabad HC Extends Interim Orders Passed by It & Courts Subordinate to It Till June 3 - (08 May 2020)

CIVIL

Allahabad High Court has further extended all interim orders passed by it and by the Courts subordinate to it that expired subsequent to 19th March, 2020, till 3rd June, 2020.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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