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Karnataka HC Asks State to Consider Recommendations Made in Survey Report Prepared by NLSIU - (07 May 2020)

CIVIL

Karnataka High Court has asked the State government to consider the recommendations made in the survey report titled "Rapid Assessment of the Impact of COVID-19 Lockdown on Food and Nutrition Security in Rural Karnataka," prepared by Centre for Child and the Law, National Law School of India University Bangalore.

Tags : KARNATAKA HIGH COURT   RECOMMENDATIONS MADE IN SURVEY REPORT  

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