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SEBI Stiffens Operating Conditions for Commodity Exchanges - (12 Jan 2016)

Securities and Exchange Board of India (SEBI) has stiffened operating conditions for commodity exchanges and said, “If there is no trading operation on the platform of any commodity derivatives exchanges for more than 12 months, then...(it) shall be liable to exit.”

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   COMMODITY EXCHANGES  

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