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Madras HC Quashes Criminal Defamation Proceedings Against ET Journalist & Editor - (07 May 2020)

MEDIA AND COMMUNICATION

Madras High Court has quashed the criminal defamation proceedings instituted against the Journalist Sandhya Ravishankar and her husband, also the Editor and Grievances Redressal Officer of the Economic Times (ET), in connection to an article about illegal beach sand mining of atomic minerals along the southern coastline of Tamil Nadu, published in the 2015 issue of the ET Magazine.

Tags : MADRAS HIGH COURT   ET JOURNALIST & EDITOR  

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