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Karnataka HC Asks Central Govt to Decide Whether Farmers Can Be Exempted From Paying Toll - (07 May 2020)

CIVIL

Karnataka High Court has asked the Union Government to decide by 12th May, 2020, whether an exemption can be granted to the farmers from paying toll on highways, for a limited period considering the exigencies which have arisen due to COVID-19.

Tags : KARNATAKA GOVERNMENT   FARMERS   TOLL  

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