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Bombay HC Directs Eros International to Pay Bhansali Productions Rs 19.39 Lakhs - (07 May 2020)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has granted relief to Bhansali productions and directed Eros International Media Ltd. to pay the Petitioner Rs.19.39 Lakhs in dues over dispute regarding rights of the movie, Goliyo Ki Rasleela Ram Leela.

Tags : BOMBAY HIGH COURT   GOLIYO KI RASLEELA RAM LEELA  

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