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SEBI Approves Norms to Make “e-Book” Must for Pvt. Placement Debt - (12 Jan 2016)

Securities and Exchange Board of India (SEBI) has approved new norms to make electronic book mandatory for all private placement issues on debt basis, having a threshold of more than Rs 500 crore.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   ELECTRONIC BOOK  

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