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Delhi HC Directs Delhi Govt to Ensure That Ration is Provided to Every Person in Need - (07 May 2020)

CIVIL

Delhi High Court has directed the Delhi Government to ensure that every person who is in need of ration should be provided the same without any bureaucratic hurdles of 'e-coupons', especially to those who are in dire need of food.

Tags : DELHI HIGH COURT   RATION TO EVERY PERSON IN NEED  

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