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SEBI Raises Norms for MF Investment in Corporate Debt - (12 Jan 2016)

Securities and Exchange Board of India (SEBI) has tightened norms for investment by debt-oriented Mutual Fund (MF) plans and introduced caps on how much they can invest in debt issued by an individual company, a business group or to any specific sector.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MUTUAL FUND  

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