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SC: SARFAESI Act Applicable to Cooperative Banks - (06 May 2020)

BANKING

Supreme Court has held that the co-operative banks under the State legislation and multi-State co-operative banks are 'banks' under Section 2(1)(c) of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Act 2002.

Tags : SUPREME COURT   COOPERATIVE BANKS  

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