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SC Extends Tenure of NCDRC Member Justice VK Jain's by Three Months - (06 May 2020)

SERVICE

Supreme Court has extended the tenure of National Consumer Dispute Redressal Commission (NCDRC) member, Justice VK Jain by another 3 months in wake of vacancies not being filled by the Government.

Tags : SUPREME COURT   JUSTICE VK JAIN   NCDRC  

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