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Delhi HC Directs Sessions Court to Hear Shahrukh Pathan's Bail Plea - (06 May 2020)

CRIMINAL

Delhi High Court has directed District and Sessions Judge, North East, to ensure that the bail application of Shahrukh Pathan, who has been arrested for offences allegedly committed during the Delhi Riots, is taken up for hearing.

Tags : DELHI HIGH COURT   SHAHRUKH PATHAN  

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