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Orissa HC Extends Interim Orders Passed by It and Courts Subordinate to It Till June 18 - (06 May 2020)

CIVIL

Orissa High Court has extended all interim orders passed by the High Court and by the Courts subordinate to it that expired subsequent to 24th March, 2020, till 18th June, 2020.

Tags : ORISSA HIGH COURT   INTERIM ORDERS  

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