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J&K High Court Asks Centre to Look Into Necessity of Darbar Move in J&K - (06 May 2020)

CIVIL

Jammu and Kashmir High Court has asked decision makers, including the Centre, to look into the necessity of the 148-year-old biannual Darbar move, keeping in mind the financial implication of more than Rs 200 Crores incurred by the hopelessly fiscally deprived Union Territory.

Tags : JAMMU & KASHMIR HIGH COURT   DARBAR MOVE  

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