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SEBI Rejects Proposal on Easing QIP Pricing Norms - (06 May 2020)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has rejected a proposal seeking relaxation of pricing norms for Qualified Institutional Placements (QIPs), a preferred route for equity fund-raising.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   QIP PRICING NORMS  

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