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Delhi HC Orders De-Sealing of 2 Apeejay School Branches - (06 May 2020)

EDUCATION

Delhi High Court has ordered the de-sealing of both premises at Saket and Sheikh Sarai, a day after the Aam Aadmi Party Government sealed two branches of Apeejay School for alleged violation of fee hike norms.

Tags : DELHI HIGH COURT   APEEJAY SCHOOL  

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