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NGT Issues Notice to MP Govt. over Rising Pollution in Bhopal - (12 Jan 2016)

National Green Tribunal (NGT) has served notices to Madhya Pradesh Government, Central Pollution Control Board (CPCB) and MP Pollution Control Board (MPPCB) for rise in air pollution and deteriorating air quality in Bhopal and sought replies from the respondents by February 3.

Tags : NATIONAL GREEN TRIBUNAL   MADHYA PRADESH GOVERNMENT   CENTRAL POLLUTION CONTROL BOARD (CPCB)   MP POLLUTION CONTROL BOARD (MPPCB)  

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