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The High Court and The Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015 - (13 Aug 2015)

Civil

The Government introduced 'The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015' in the Lok Sabha on 13.08.2015. The 2015 Bill will amend the the 'High Court Judges (Salaries and Conditions of Service) Act, 1954' and the 'Supreme Court Judges (Salaries and Conditions of Service) Act, 1958'.

Tags : SUPREME COURT   HIGH COURT   SALARY  

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