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SC Directs Bombay HC to Decide Plea to Stop Burial of Persons who Died of COVID-19 - (04 May 2020)

CIVIL

Supreme Court has disposed of a Special Leave Petition against a Bombay High Court order which had refused to stay burials in 3 cemeteries in Bandra with directions to the High Court to decide the matter within 2 weeks.

Tags : SUPREME COURT   BURIAL OF PERSONS WHO DIED OF COVID-19  

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