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MHA: Permission for Inter-State Travel Not Meant for Persons Who Otherwise Reside Normally - (04 May 2020)

CIVIL

Ministry of Home Affairs has issued a clarification with respect to the order allowing inter-state movement of persons stranded due to lockdown, stating that the inter-state travel is not meant for people who are otherwise residing normally in places other than their native places.

Tags : MINISTRY OF HOME AFFAIRS   INTER-STATE TRAVELS  

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