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Patna HC Issues Notice on Plea Regarding Pitiful Condition of Transgender Community - (04 May 2020)

CIVIL

Patna High Court has issued notice to the Government of Bihar on a Petition regarding financial assistance to be provided to the transgender community in view of their deplorable condition in the wake of national lockdown imposed due to the COVID-19 pandemic.

Tags : PATNA HIGH COURT   TRANSGENDER COMMUNITY  

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