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Madras HC Issues Notice on Plea for Repatriation of Indians Stranded in Maldives - (04 May 2020)

CIVIL

Madras High Court has issued notices on a Public Interest Litigation seeking repatriation of Indian citizens who are stranded in Maldives, due to the nationwide lockdown and suspension of air traffic amid the COVID-19 pandemic.

Tags : MADRAS HIGH COURT   REPATRIATION OF INDIANS STRANDED IN MALDIVES  

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