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Madras HC Dismisses Plea for Framing Guidelines Against Allegation of Communalising Corona - (04 May 2020)

MEDIA AND COMMUNICATION

Madras High Court has refused to pass guidelines for regulation of the media amid the COVID-19 pandemic, while reiterating that it is for the Government of India to look into this aspect.

Tags : MADRAS HIGH COURT   COMMUNALISING CORONA  

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