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Karnataka HC Directs KSBC to Resolve Issues Faced by Junior Members of Bar - (04 May 2020)

CIVIL

Karnataka High court has suggested to the Karnataka State Bar Council to hold meetings through video conference with the Petitioners as well as with the chair persons/presidents of Taluk and District Bar Associations to resolve the issue faced by junior members of the Bar.

Tags : KARNATAKA HIGH COURT   ISSUES FACED BY JUNIOR MEMBERS OF BAR  

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