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Bombay HC: ASHA Workers to be Ensured Proposed Payment of Rs.200 per day - (04 May 2020)

CIVIL

Bombay High Court has directed the State and the Union of India to ensure that workers of Accredited Social Health Activists (ASHA) are paid Rs.200 per day instead of Rs.1000 per month or else specific directions for the same will be issued.

Tags : BOMBAY HIGH COURT   ASHA WORKERS  

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