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Karnataka HC Dismisses Plea Seeking Direction to Form Expert Committee to Monitor COVID-19 - (04 May 2020)

CIVIL

Karnataka High Court has disposed off a Public Interest Litigation seeking directions to constitute an expert committee at State Level, headed by a Sitting Judge or a retired Judge of the High Court and consisting of chosen eminent scientists and experts to deal with the issue of COVID-19.

Tags : KARNATAKA HIGH COURT   EXPERT COMMITTEE TO MONITOR COVID-19  

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