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Delhi HC Asks LG to Decide on Katara Convict’s Plea - (04 May 2020)

CRIMINAL

Delhi High Court has asked lieutenant governor to treat parole plea of Vishal Yadav, who is serving life term for killing business executive Nitish Katara in 2002, as a representation and dispose it of within 15 days.

Tags : DELHI HIGH COURT   KATARA CONVICT  

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