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SC Questions Ban on Women Entry in Sabarimala Temple - (12 Jan 2016)

SC has asked why women could not be allowed to enter Sabarimala temple. The court said women cannot be denied entry according to the Constitution of India, and asked Kerala Government to submit an affidavit and the Travancore Devaswom Board to submit its stand.

Tags : SC   SABARIMALA TEMPLE   KERALA GOVERNMENT  

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