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Orissa HC Directs State to Expedite Investigation into Death of Kidney Patient - (01 May 2020)

LAW OF MEDICINE

Orissa High Court has directed the State government to expedite the investigation into death of a kidney patient, who was allegedly denied treatment at a private hospital on the basis of his religion, during the lockdown.

Tags : ORISSA HIGH COURT   DEATH OF KIDNEY PATIENT  

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