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Kerala HC: Nurses in Other States May Raise Their Grievances Before Nodal Officers - (01 May 2020)

CIVIL

Kerala High Court has disposed off a Public Interest Litigation seeking to bring back the COVID-19 affected/ vulnerable Nurses of Kerala from other States, to ensure that they are given proper medication, stating that the nurses may raise their grievances before the nodal officers.

Tags : KERALA HIGH COURT   NURSES  

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