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Allahabad HC Rejects Shahjahanpur Law Student's Application Imputing Bias on Part of SIT - (01 May 2020)

CRIMINAL

Allahabad High Court has rejected an application moved by the Shahjahanpur law student, alleging bias on part of the Special Investigation Team (SIT) that had investigated her rape case and also the extortion case filed against her.

Tags : ALLAHABAD HIGH COURT   BIAS ON PART OF SIT  

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