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Punjab and Haryana HC Directs GMADA to Inspect Sector-70 Flats - (12 Jan 2016)

Punjab and Haryana HC has directed Greater Mohali Area Development Authority (GMADA) to carry out inspection of Sector-70 flats following complaints of design defects.

Tags : PUNJAB AND HARYANA HC   GREATER MOHALI AREA DEVELOPMENT AUTHORIT  

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