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SC Asks ICMR to Consider Issues Raised Over Use of 'Hydroxychloroquine' & 'Azithromycin' - (30 Apr 2020)

LAW OF MEDICINE

Supreme Court has directed Indian Council of Medical Research (ICMR) to consider the issues raised in a Petition seeking for immediate change in the treatment guidelines of patients in order to prevent injury and death of COVID-19 patients treated with Hydroxychloroquine and Azithromycin.

Tags : SUPREME COURT   USE OF 'HYDROXYCHLOROQUINE' & 'AZITHROMYCIN'  

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