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Karnataka HC Grants Bail to Six Women Accused of Pelting Stones on Policemen - (30 Apr 2020)

CRIMINAL

Karnataka High Court has granted bail to six women who were alleged to have formed unlawful assembly during the ongoing lockdown period in Hubli district and pelted stones and brick pieces against the police when they tried to disperse the mob.

Tags : KARNATAKA HIGH COURT   BAIL TO SIX WOMEN  

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