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Bombay HC Grants Pre-Arrest Bail to Man Who Accused Tablighi Jamaat Members - (30 Apr 2020)

CRIMINAL

Bombay High Court has granted ad-interim relief to Abuzar Abdul Kalam, a 42-year-old man who accused members of the Tablighi Jamaat of assaulting him and then spitting on him on social media.

Tags : BOMBAY HIGH COURT   PRE-ARREST BAIL  

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